CHITRA CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS

Referred Judgements :-

MAPSA TAPES PVT. LIMITED VS. UNION OF INDIA [REFERRED TO]
PUNJAB AND HARYANA,IN GEE KAY INTERNATIONAL VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE KOLHAPUR VS. HELIOS FOOD ADDITIVES PRIVATE LIMITED [REFERRED TO]
PUKHRAJ VS. D R KOHLI COLLECTOR OF CENTRAL EXCISE MADHYA PRADESH VIDARBHA ANOTHER [REFERRED TO]
DURGA PRASHAD VS. H R GOMES SUPERINTENDENT PREVENTION CENTRAL EXCISE NAGPUR ANOTHER [REFERRED TO]
S NARAYANAPPA VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
R S SETH GOPIKISAN AGARWAL VS. R N SEN ASSISTANT COLLECTOR OF CUST AND CENTRAL EXCISE RAIPUR [REFERRED TO]
COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS VS. RAMKISHAN SHRIKISHAN JHAVER [REFERRED TO]
INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B MEERUT VS. SETH BROTHERS [REFERRED TO]
SHEONATHSINGH VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
SHEONATHSINGH VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
POORAN MAL SHRI HANUMAN PERSHAD GANERWALA JAGAT RAM MAGO RAMJI DAS SHARMA VS. DIRECTOR OF INSPECTION INVESTIGA TION NEW DELHI:DIRECTOR OF INSPECTION NEW DELHI:SHRI R N LIMAYA:SHRI R N LIMAYA [REFERRED TO]
UNION OF INDIA VS. SHYAMSUNDER [REFERRED TO]
STATE OF PUNJAB VS. BALBIR SINGH [REFERRED TO]
NARESH J SUKHAWANI VS. UNION OF INDIA [REFERRED TO]
K I PAVUNNY VS. ASSISTANT COLLECTOR HQ CENTRAL EXCISE COLLECTORATE COCHIN [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
SAJAN ABRAHAM VS. STATE OF KERALA [REFERRED TO]
TAMIL NADU KALYANA MANDAPAM ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
ALL INDIA FEDERATION OF TAX PRACTITIONERS VS. UNION OF INDIA [REFERRED TO]
BALWANT SINGH VS. R D SHARMA DIRECTOR OF INSPECTION INCOME TAX NEW DELHI [REFERRED TO]
POORAN MAL AND SONS VS. DIRECTOR OF INSPECTION INVESTIGATION I T [REFERRED TO]
PAREKH PRINTS VS. UNION OF INDIA [REFERRED TO]
L R GUPTA VS. UNION OF INDIA [REFERRED TO]
AJIT JAIN VS. UNION OF INDIA [REFERRED TO]
NALINI MAHAJAN VS. DIRECTOR OF INCOME TAX INV [REFERRED TO]
RAMJIBHAI KALIDAS VS. DESAI I G ITO [REFERRED TO]
BHAGWANDAS NARAYANDAS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ANITA SAHAL VS. DIRECTOR OF INCOME TAX [REFERRED TO]
SHEO NATH SINGH VS. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL RANGE [REFERRED TO]
NENINAL SHANKARLAL PARMER VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
SOUTHERN HERBALS LIMITED VS. DIRECTOR OF INCOME TAX INVESTIGATION [REFERRED TO]
BOWREAH COTTON MILLS CO LTD VS. COMMISSIONER OF CUSTOMS CALCUTTA [REFERRED TO]
P K Ghosh VS. Kailash Kumar Mazodia [REFERRED TO]
D SUYARAJ VS. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE [REFERRED TO]
BALAKRISHNAN NAIR C DR VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SHARDA SYNTHETICS BOMBAY P LTD DOMBIVLI VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. RAMESH CHANDER [REFERRED TO]
H L SIBAL VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
ABHISHEK FASHIONS PVT. LTD. VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. ROHINI S. WALIA [REFERRED TO]
V.V.V.R. SATHYAM EX-PARTNER OF V.V. VANNIAPERUMAL AND SONS VS. THE SUPERINTENDENT (STU) [REFERRED TO]
COMMISSIONER OF C. EX. VS. DETECTIVE AND SECURITY SERVICE [REFERRED TO]
ASSISTANT COLLECTOR OF CUSTOMS VS. EAST ANGLIA PLASTICS (INDIA) LTD [REFERRED TO]