LAWS(MAD)-2013-9-143

D. SHANKAR Vs. SPECIAL COMMISSIONER & COMMISSIONER

Decided On September 13, 2013
D. SHANKAR Appellant
V/S
SPECIAL COMMISSIONER AND COMMISSIONER Respondents

JUDGEMENT

(1.) All these writ petitions are disposed of by this common order, since the issues for adjudication, are one and the same. Prayer:

(2.) Background facts and submissions:

(3.) Legal Position: