REGENT COMPUTRONICS PVT. LTD.

M. RAJENDRAN Appellant

V/S

M. SHANMUGAM Respondents

Referred Judgements :-

LOURDU MARI DAVID VS. LOUIS CHINNAYA AROGIASWAMY [REFERRED TO]
K S VIDYANADAM VS. VAIRAVAN [REFERRED TO]
SWARNAM RAMCHANDRA VS. ARAVACODE CHAKUNGAL JAYAPALAN [REFERRED TO]
ANIGLASE YOHANNAN VS. RAMLATHA [REFERRED TO]
SILVEY VS. ARUN VARGHESE [REFERRED TO]
SURYGANDHI VS. LOURDSWAMY [REFERRED TO]
RADHEY SHYAM VS. SITA RAM [REFERRED TO]

(1.) SUIT is filed for Specific Performance, costs and other reliefs.

(2.) THE following are the brief allegations contained in the Plaint:

(3.) THE following are the contents available in the Written Statement filed by the 3rd and 4th Defendants: