SATHEESH Vs. THANKARAJ

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 10.08.2010 passed in I.A.No.680 of 2010 in O.S.No.313 of 2003, by the learned Principal District Munsif Court, Padmanabhapuram.

(2.) HEARD both sides.

(3.) THE point for consideration is as to whether the order of the lower Court is fraught with any illegality or perversity?