(1.) THE petitioner is aggrieved against the order of appointment of the fourth respondent to the post of Village Assistant .
(2.) THE case of the petitioner is as follows:
(3.) A counter affidavit is filed by the respondents 1 to 3, wherein it is stated as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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