NANKACHI ENTERPRISES, Vs. SECRETARY TO GOVERNMENT AND ORS

Referred Judgements :-

ALLEN VS. FLOOD [REFERRED]
EARL OF HALSBURY LC SAID IN QUINN V. LEATHEM [REFERRED]
NAIRIN V. UNIVERSITY OF ST. ANDREWS [REFERRED]
SAMRAO V. DISTRICT MAGISTRATE,THANA [REFERRED]
POPPATLAL SHAH V. STATE OF MADRAS [REFERRED]
RAO SHIVE BAHADUR SINGH V. STATE [REFERRED]
RANANJAYA SINGH V. BAJI NATH SINGH [REFERRED]
HARI PRASAD SHIVASHANKER SHUKLA V. A.D.DIVELKAR [REFERRED]
COLLECTOR OF CUSTOMS,BARODA V. DIGVIJAYSINGHJI SPINNING & WEAVING MILLS LTD. [REFERRED]
STATE OF W.B.,V. UNION OF INDIA [REFERRED]
LAL SUR V. PARAMNIDHI SADHUKHAN [REFERRED]
SHYAM KISHORI DEVI V. PATNA MUNICIPAL CORPN. [REFERRED]
ATTORNEY GENERAL V. PRINCE ERNEST AUGUSTUS OF HANOVER [REFERRED]
SATINDER SINGH CASE [REFERRED]
OSWAL AGRO MILLS LTD.,V. COLLECTOR OF CENTRAL EXCISE AND OTHERS [REFERRED]
INSTITUTE OF C.A. OF INDIA V. AJIT KUMAR IDDYA [REFERRED]
NATHI DEVI V. RADHA DEVI GUPTA [REFERRED]
LORD DIPLOCK SAID IN DUPORT STEELS LTD. V. SIRS [REFERRED]
A.N.ROY COMMISSIONER OF POLICE V. SURESH SHAM SINGH [REFERRED]
ADAMJI LOOKMANJI & CO. V. STATE OF MAHARASTRA [REFERRED]
SURESH KHULLAR V. VIJAY KHULLAR [REFERRED]
RAICHURMATHAM PRABHAKAR V. RAWATMAL DUGAR [REFERRED]
REFUGEE CO-OPERATIVE HOUSING SOCIETY LTD.,NEW DELHI V. HARBANS SINGH BHASIN [REFERRED]
S.SUNDARAM V. V.R.PATTABHIRAMAN [REFERRED]
SULOCHANA AMMA V. NARAYANAN NAIR [REFERRED]
STATE OF ORISSA VS. SUDHANSU SEKAR MISRA [REFERRED]
MAA JALPA ENTERPRISES,APPELLANTS V. STATE OF MADHYA PRADESH [REFERRED]
M.MUNIYANDI V. COLLECTOR,THIRUVELLORE [REFERRED]
INDIAN DENTAL ASSOCIATION,KERALA V. UNION OF INDIA [REFERRED]
SATINDER SINGH UMRAO SINGH SARDARNI GURDIAL KAUR VS. UMRAO SINGH THE STATE OF PUNJAB THE STATE OF PUNJAB [REFERRED]
COMMISSIONER OF SALES TAX U P VS. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES [REFERRED]
COMMISSIONER OF INCOME TAX MADRAS VS. T V SUNDRAM IYENGAR PRIVATE LIMITED [REFERRED]
D R VENKATACHALAM VS. DEPUTY TRANSPORT COMMISSIONER [REFERRED]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED]
UNION OF INDIA VS. HARI KRISHAN KHOSLA [REFERRED]
GANGA PRASAD VERMA VS. STATE OF BIHAR [REFERRED]
BHOOP SINGH VS. RAM SINGH MAJOR [REFERRED]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED]
GENERAL FINANCE COMPANY VS. ASSISTANT COMMISSIONER OF INCOME TAX PUNJAB [REFERRED]
E PALANISAMY VS. PALANISAMY [REFERRED]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED]
SECRETARY OF MINISTRY OF CHEMICALS AND FERTILIZERS GOVERNMENT OF INDIA VS. CIPLA LIMITED [REFERRED]
BALRAM KUMAWAT VS. UNION OF INDIA [REFERRED]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED]
STATE OF JHARKHAND VS. GOVIND SINGH [REFERRED]
VEMAREDDY KUMARASWAMY REDDY VS. STATE OF A P [REFERRED]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED]
MOHAN VS. STATE OF MAHARASHTRA [REFERRED]
TAMIL NADU STATE ELECTRICITY BOARD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED]
STATE OF HARYANA VS. SURESH [REFERRED]
VISITOR VS. K S MISRA [REFERRED]
GUJARAT URJA VIKASH NIGAM LTD VS. ESSAR POWER LTD [REFERRED]
K RAGHUNANDAN VS. ALI HUSSAIN SABIR [REFERRED]
ANSAL PROPERTIES AND INDUSTRIES LTD VS. STATE OF HARYANA [REFERRED]
PHOOL PATTI VS. RAM SINGH [REFERRED]
SHAHABUDDIN VS. STATE OF BIHAR [REFERRED]
SATHEEDEVI VS. PRASANNA [REFERRED]
DELHI AIRTECH SERVICES PVT LTD VS. STATE OF U P [REFERRED]
MAHESH HOUSING CO OPERATIVE SOCIETY LTD VS. STATE OF WEST BENGAL [REFERRED]