REGENT COMPUTRONICS PVT. LTD.

ABDUL GAFFUR Appellant

V/S

M Balashanmugam And Ors Respondents

Referred Judgements :-

SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED]
BHAGAWATI OXYGEN LTD VS. HINDUSTAN COPPER LTD [REFERRED]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED]
KRISHNA BHAGYA JALA NIGAM LTD VS. G HARISHCHANDRA REDDY [REFERRED]
H U D A VS. RAJ SINGH RANA [REFERRED]
SAYEED AHMED AND CO VS. STATE OF U P [REFERRED]
STATE OF HARYANA VS. S L ARORA AND COMPANY [REFERRED]
MSK PROJECTS I JV LTD VS. STATE OF RAJASTHAN [REFERRED]
NAND CONTR AND ENGR THR G D AHUJA VS. NORTHERN COAL FIELD LTD [REFERRED]
TEHRI HYDRO DEV. CORPN. LTD VS. JAI PRAKASH ASSO. LTD [REFERRED]
STATE OF RAJASTHAN VS. FERRO CONCRETE CONSTRUCTION PVT. LTD [REFERRED]

JUDGEMENT

(1.) This Appeal has been preferred against the dismissal order dated 14.8.2009 passed in O.P. No. 487 of 2008, which, in turn, was filed challenging the Award dated 22.5.2008 passed by the Arbitral Tribunal in favour of the First Respondent / Claimant.

(2.) Facts in brief:-

(3.) Even before us, learned Senior Counsel appearing for both sides made submissions only on the percentage of interest payable. Therefore, the only issue to be considered in this Appeal is with regard to the appropriate percentage of interest that the Appellant is liable to pay.

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ABDUL GAFFUR Vs. M BALASHANMUGAM AND ORS

Referred Judgements :-

JUDGEMENT

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