(1.) The workman is the writ petitioner. He is aggrieved against the order of dismissal from service confirmed by the Labour Court.
(2.) The case of the petitioner is as follows:-
(3.) Learned counsel Mr.R.Balasubramanian appearing for the petitioner submitted as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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