SELVAM Vs. MANGAIYARKARASI

Referred Judgements :-

T.N.PANCHAYATS DEVEL OFFICERS ASSN. V GOVT. OF T.N. [REFERRED TO]
ANNAMALAI PILLAI. G. V THE DISTRICT REVENUE OFFICER,CUDDALORE [REFERRED TO]
THILAKAM,M. V M.R.RADHIKA [REFERRED TO]
MADHEGOWDA (D) BY LRS. V ANKEGOWDA (D) BY LRS. AND ORS. [REFERRED TO]
KOOTHAYYAN V MINOR AYYAPPAN [REFERRED TO]
SARDA PRASAD VS. LALA JUMNA PRASAD [REFERRED TO]
PANNI LAL VS. RAJINDER SINGH [REFERRED TO]
GITHA HARIHARAN DRVANDANA SHIVA VS. RESERVE BANK OF INDIA:JAYANTABANDHOPADHYAYA [REFERRED TO]
VISHWAMBHAR VS. LAXMINARAYANA DEAD [REFERRED TO]
MADHEGOWDA D VS. ANKEGOWDA D [REFERRED TO]
SUBRAMANYAM VS. VENKATARAMAN [REFERRED TO]
VENKATESAN VS. NEELAYATHAKSHIAMMAL [REFERRED TO]
DHANASEKARAN VS. MANORANJITHAMMAL [REFERRED TO]
N PALANIAPPAN VS. REGIONAL TRANSPORT AUTHORITY MADRAS [REFERRED TO]
A R DEIVASIGAMANI MUDALIAR VS. T N SOMASUNDARAM NADAR [REFERRED TO]
Thiruvenkada Gounder VS. Ammaiappan [REFERRED TO]
BRAMMAGIRI VS. SIVASUBRAMANIAM [REFERRED TO]
NATARAJAN VS. PARAMASIVAM [REFERRED TO]
SANTANA VENUGOPALAKRISHNAN AND ORS. VS. K.V. VENUGOPAL AND ORS. [REFERRED TO]
MAYILSWAMI CHETTIAR VS. KALIAMMAL AND ORS [REFERRED TO]