R. LALITHA Vs. SECRETARY TO GOVERNMENT PERSONNEL

JUDGEMENT

(1.) THIS Writ Petition is taken up for final disposal, since the matter lies in a narrow campus.

(2.) THE petitioner passed 10th standard in the year 1986. Thereafter, she studied a diploma course in Commercial Practice (D.Com.,) for a period of three years. She passed D.Com., in the year 1989. She also got admitted in B.Com., 2nd year as lateral entry. She passed B.Com., in the year 1991. The petitioner was appointed as Personal Clerk in the Tamil Nadu Secretariat Service on 02.02.1998. She was further promoted as Senior Personal Clerk in the year 2004. She was also promoted as Personal Assistant in 2005 and in 2006 she was promoted as Assistant Section Officer.

(3.) HEARD both sides.