REGENT COMPUTRONICS PVT. LTD.

ORCHID CHEMICALS AND PHARMACEUTICALS LTD. Appellant

V/S

Wockhadt Limited Respondents

Referred Judgements :-

WANDER LTD. V. ANTOX INDIA (P) LTD. [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
SEEMA ARSHAD ZAHEER VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [REFERRED TO]
RAMDEV FOOD PRODUCTS PVT LTD VS. ARVINDBHAI RAMBHAI PATEL [REFERRED TO]
BLUE HILL LOGISTICS PRIVATE LTD VS. ASHOK LEYLAND LIMITED [REFERRED TO]

JUDGEMENT

(1.) This original side appeal has been preferred by the appellant being aggrieved against the order of the learned single Judge in dismissing the application filed for interim injunction pending suit in O.A.30 of 2012 in C.S.No.19 of 2012 on the ground of infringement of a registered trade mark.

(2.) The facts in brief:

(3.) Submissions of the appellant:

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ORCHID CHEMICALS & PHARMACEUTICALS LTD. Vs. WOCKHADT LIMITED

Referred Judgements :-

JUDGEMENT

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