ZUARI CEMENT LIMITED, Vs. INDIA CEMENTS LIMITED,

Referred Judgements :-

LORD PARMOOR (ATTORNEY-GENERAL FOR MANITOBA V. KELLY [REFERRED]
SANTA SILA V. DHIRENDRA NATH [REFERRED]
PUTTRANGAMMA V. RANGANNA [REFERRED]
DHIRAJ HIMMATSINGHJI V. STATE OF RAJASTHAN [REFERRED]
PURI CONSTRUCTION PVT. LTD. V. UNION OF INDIA [REFERRED]
BHAGWATI PRASAD V. CHANDRAMAUL [REFERRED]
KRISHNABAL BHRITAR GANPATRAO DAHMLIKH VS. APPASAUEB TARAMARAO NIMBALKAR [REFERRED]
GANGABAI VS. CHHABUBAI [REFERRED]
HINDUSTAN TEA CO VS. K SASHIKANT CO [REFERRED]
RAM SARUP GUPTA VS. BISHUN NARAIN INTER COLLEGE [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. JAGAN NATH ASHOK KUMAR [REFERRED]
ASSOCIATED ENGINEERING CO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
HINDUSTAN CONSTRUCTION CO LIMITED VS. GOVERNOR OF ORISSA [REFERRED]
RAJASTHAN STATE MINES AND MINERALS LIMITED VS. EASTERN ENGINEERING ENTERPRISES [REFERRED]
ISHWAR DASS JAIN DEAD THR LRS VS. SOHAN LAL [REFERRED]
PRADIP PORT TRUST VS. UNIQUE BUILDERS [REFERRED]
INDU ENGINEERING AND TEXTILES LIMITED VS. DELHI DEVELOPMENT AUTHORITY [REFERRED]
ROOP KUMAR VS. MOHAN THEDANI [REFERRED]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED]
J C BUDHRAJA VS. CHAIRMAN ORISSA MINING CORPORATIONLTD [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. R S SHARMA AND CO [REFERRED]
MADNANI CONSTRUCTION CORPORATION P LTD VS. UNION OF INDIA [REFERRED]