S.J.SAGAYAMARSAN Vs. SUPERINTENDENT ENGINEER

JUDGEMENT

(1.) By consent of the learned counsel on either side, this writ petition is taken up for disposal at the stage of admission itself.

(2.) Heard Mr.S.Meenakshi, learned counsel for the petitioner, Mr.P.Gunaraj, learned counsel appearing for respondents 1 to 3, Mr.R.Vijayakumar, learned Additional Government Pleader appearing for the 4th respondent and Mr.Jayesh B. Dolia, learned counsel appearing for the 5th respondent.

(3.) This Writ Petition is filed praying to forbear the respondents from erecting high power grid line Tower in the land of the petitioner measuring an extent of one acre and 70 cents, comprising at Survey No.216/6A situated at Tiruvalangadu Village, Tirutani Taluk, Thiruvallur District, inclusive of further construction and completion of Grid.