(1.) The brief averments found in the plaint is as follows:
(2.) In the written statement filed by the 1st defendant, the following contentions have been raised:-
(3.) The averments contained in the written statement of the 2nd defendant in brief is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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