S.RAMANATHAN Vs. TMT.MALATHI

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 27.09.2012 passed in I.A.No.456 of 2012 in O.S.No.3 of 2010, by the learned Subordinate Judge, Ramanathapuram.

(2.) HEARD both sides.

(3.) BEING aggrieved by and dissatisfied with the order passed by the lower Court, this Civil Revision Petition has been focussed on various grounds.