LAWS(MAD)-2013-1-240

K. VAIRAVEL PRAKASH Vs. J. JAYALATHA

Decided On January 23, 2013
K. Vairavel Prakash Appellant
V/S
J. Jayalatha Respondents

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed seeking a direction to dispose of H.M.O.P.No.67 of 2010, pending on the file of the Family Court, Madurai.

(2.) HEARD the learned Counsel for the revision petitioner.

(3.) I am of the view that the matrimonial proceedings should be conducted expeditiously.