LAWS(MAD)-2013-7-211

MUTHU ALIAS MUTHAMMAL Vs. C NAGARAJAN

Decided On July 17, 2013
Muthu Alias Muthammal Appellant
V/S
C Nagarajan Respondents

JUDGEMENT

(1.) THIS second appeal is focussed by the plaintiff, inveighing the judgement and decree dated 19.11.2010 passed by the learned Principal Subordinate Judge, Erode in A.S.No.79 of 2010 in confirming the judgment and decree dated 30.06.2010 passed by the learned II Additional District Munsif, Erode in O.S.No.62 of 2008.

(2.) THE parties, for thesake of convenience, are referred to here under according to their litigative status and ranking before the trial Court.

(3.) HEARD both sides.