C. RAJAGOPAL Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI

JUDGEMENT

(1.) All the four writ appeals arise against the common order passed by the learned single Judge in the main writ petitions. The appellant in all these appeals is one and the same. He is the writ petitioner in W.P.Nos. 19908 of 2001 & 23461 of 2001 and the 5th and 4th respondent in W.P.Nos. 24577 of 2007 and 6862 of 2010, respectively.

(2.) The challenge made in W.P.No. 19908 of 2001 is against the order of the second respondent University, wherein and whereby the qualification approval sought for to the appellant to the post of Lecturer in Computer Science at the third respondent College, was rejected.

(3.) The appellant as writ petitioner in W.P.No. 23461 of 2001 also challenged the proceedings of the Joint Director of Collegiate Education, Coimbatore, granting permission for the bifurcation of the departments into Mathematics and Computer Science from the earlier combined department of Computer Science.