LAWS(MAD)-2013-1-386

RAMADOSS Vs. SEBASTIAN

Decided On January 11, 2013
RAMADOSS Appellant
V/S
SEBASTIAN Respondents

JUDGEMENT

(1.) THE Civil Revision Petition has been filed to get set aside the order dated 13.12.2004 passed in I.A.No.210 of 2004 in O.S.No.76 of 2001, by the learned Subordinate Judge, Padmanabhapuram.

(2.) HEARD both sides.

(3.) BEING aggrieved by and dissatisfied with the order passed by the lower Court, this Civil Revision Petition has been focussed on various grounds.