C. MATHESU Vs. SECRETARY TO GOVERNMENT

Referred Judgements :-

NARAIN DAS VS. IMPROVEMENT TRUST AMRITSAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
TAKHATRAY SHIVADATTRAY MANKAD VS. STATE OF GUJARAT [REFERRED TO]
ESKAYEF LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
JAGDISH SINGH VS. LT GOVERNOR DELHI [REFERRED TO]
BHAGIRATHI JENA VS. BOARD OF DIRECTORS O S F C [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
STATE OF U P VS. HARIHAR BHOLE NATH [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
RAMESH CHANDRA SHARMA VS. PUNJAB NATIONAL BANK [REFERRED TO]
UCO BANK VS. RAJINDER LAL CAPOOR [REFERRED TO]
V PADMANABHAM VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
N M SOMASUNDARAM VS. DIRECTOR GENERAL OF POLICE OFFICE OF THE DIRECTOR GENERAL OF POLICE GOVERNMENT ESTATE MADRAS [REFERRED TO]
STATE OF TAMIL NADU VS. R KARUPPIAH INSPECTOR OF POLICE UNDER ORDERS OF SUSPENSION MANAMADURAI CIRCLE SIVAGANGAI DISTRICT [REFERRED TO]
KOOTHA PILLAI VS. COMMISSIONER MUNICIPAL ADMINISTRATION [REFERRED TO]
K DURAIRAJAN VS. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT [REFERRED TO]
Y RAJA VS. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES [REFERRED TO]