LAWS(MAD)-2013-3-161

YADHAVAR KALVI NITHI Vs. R.K.SUNDAR RAMAN

Decided On March 05, 2013
Yadhavar Kalvi Nithi Appellant
V/S
N.KANNAN Respondents

JUDGEMENT

(1.) AS indicated in Mahabharata, the fight among the people of the Yadhava Community appears to continue, ever since the departure of Lord Krishna and the present litigation is reflective of the same.

(2.) THOUGH for the disposal of all the writ petitions on hand, it is may not be absolutely essential to trace the entire history of the litigation between the parties, a brief narration would provide the broad canvas on which they are fought and throw light upon the remedy needed to cure the malady. Therefore, the history is recorded as follows:-

(3.) POST after 3 weeks.