K.ALAGUSUNDARAM Vs. GANGA @ GANGABAI

JUDGEMENT

(1.) THIS Civil Revision Petition has been filed to get set aside the order dated 13.08.2012, passed in unnumbered I.A.No... of 2012 in O.S.No.468 of 2007, by the learned District Munsif, Thirumangalam.

(2.) HEARD the learned Counsel for the revision petitioner.

(3.) BEING aggrieved by and dissatisfied with the order passed by the lower Court, the Civil Revision Petition has been focussed on various grounds.