C THAYAPARAN Vs. INSPECTOR OF POLICE

Referred Judgements :-

BHARAT RANJAN MISRA VS. SHYAM SUNDAR AGARWAL [REFERRED TO]
MAHESH JOSHI VS. STATE BY CENTRAL BUREAU OF INVESTIGATION/SPE BANGALORE [REFERRED TO]
V.N.VASAVAN VS. STATE OF KERALA [REFERRED TO]
STATE REPRESENTED BY INSPECTOR OF POLICE,VIGILANCE AND ANTI-CORRUPTION,TIRUCHIRAPALLI,T.N. VS. V.JAYAPAUL [REFERRED TO]
SHASHIKANT VS. CENTRAL BUREAU OF INVESTIGATION AND OTHERS [REFERRED TO]
K.SELVARAJ AND OTHERS VS. THE STATE [REFERRED TO]
S.RAMU VS. STATE OF A.P. [REFERRED TO]
JITU PATNAIK VS. SANATAN MOHAKUD AND OTHERS [REFERRED TO]
U.P. POLLUTION CONTROL BOARD VS. DR.BHUPENDRA KUMAR MODI AND ANOTHER [REFERRED TO]
RUKMINI NARVEKAR VS. VIJAYA SATARDEKAR AND OTHERS [REFERRED TO]
H N RISHBUD VS. STATE OF DELHI [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF UTTAR PRADESH VS. R K SRIVASTAVA:R K SRIVASTAVA [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION SPE SIU X NEW DELHI VS. DUNCANS AGRO INDUSTRIES LTD [REFERRED TO]
SATISH MEHRA VS. DELHI ADMINISTRATION [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM SINGH [REFERRED TO]
DINESH DUTT JOSHI VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
SURYALAKSHMI COTTON MILLS LTD VS. RAJVIR INDUSTRIES LTD [REFERRED TO]
SUPERINTENDENT OF POLICE KARNATAKA VS. B SRINIVAS [REFERRED TO]
B JAGDISH VS. STATE OF A P [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. A RAVISHANKAR PRASAD [REFERRED TO]
C B I VS. V K BHUTIANI [REFERRED TO]
V P SHRIVASTAVA VS. INDIAN EXPLOSIVES LTD [REFERRED TO]
HARSHENDRA KUMAR D VS. REBATILATA KOLEY [REFERRED TO]
STATE OF RAJASTHAN VS. VASUDEV SHARMA [REFERRED TO]