(1.) THE issue lies in a narrow compass. Hence the Writ Petition is taken up for final hearing today.
(2.) HEARD both sides.
(3.) THE grievance of the petitioner is that his pension proposal was not sent by the 2nd respondent to the 3rd respondent for authorisation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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