RAAJENDIRA NAMALWAR Vs. T.UDAYAKUMAR

JUDGEMENT

(1.) ORIGINAL Side Appeal Nos.115 to 117 of 2013 have been filed by the appellant/applicant challenging the common order passed in O.A.No.203 of 2011 and A.Nos.1291 and 1292 of 2011 dated 21.02.2012.

(2.) ORIGINAL Side Appeal No.142 of 2013 has been filed by the appellant/respondent challenging the common order passed in O.A.No.203 of 2011 dated 21.02.2012.

(3.) FOR the sake of brevity, the appellant in O.S.A.Nos.115 to 117 of 2013 is arrayed as such covering all the appeals.