K.RAJA USSAIN Vs. S.JOTHI BAI

JUDGEMENT

(1.) THIS Civil Revision Petition is focussed to get set aside the order dated 18.10.2010 passed in I.A.No.495 of 2010 in O.S.No.67 of 2006 by the learned II Additional Subordinate Judge, Madurai.

(2.) HEARD both sides.

(3.) AFTER hearing both sides, the lower Court dismissed the said application as against which this Civil Revision Petition has been focussed.