KARTHICK Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) THE present petition has been filed seeking for a direction to the 2nd respondent to register a case on the petitioner's complaint dated 04.02.2013, investigate the same and file a final report in accordance with law.

(2.) CASE of the petitioner, in brief, is as follows:

(3.) HEARD the learned counsel for the petitioner as well as the learned Additional Public Prosecutor.