LAWS(MAD)-2003-4-131

M KRISHNAMOORTHY Vs. P M NEELAMEGHAM

Decided On April 09, 2003
M.KRISHNAMOORTHY Appellant
V/S
P.M.NEELAMEGHAM Respondents

JUDGEMENT

(1.) Criminal Revision Case No.1142 of 2002 is filed against the order of the Revenue Divisional Officer cum Sub Divisional Magistrate, Trichy, dated 9.5.2002, in Na.Ka.No.A1/2190/2002.

(2.) Writ Appeal No.2605 of 2002 is filed against the order of the learned Single Judge inW.P.No.22008 of 2002, dated 21.06.2002.

(3.) Since the subject matter of both the cases relate to each other, with the consent of parties, they were heard together and a common judgment is delivered.