P SENTHIL Vs. PRINCIPAL

Referred Judgements :-

UNION OF INDIA VS. MOHD.RAMZAN KHAN [REFERRED TO]
SANKARAN VS. JOINT DIRECTOR OF SCHOOL (SECONDARY) EDUCATION [REFERRED TO]
MINOR RAJASURIYA VS. THE DIRECTOR OF SCHOOL EDUCLATION [REFERRED TO]
CENTRAL BANK OF INDIA VS. PRAKASH CHAND JAIN [REFERRED TO]
G SARANA VS. UNIVERSITY OF LUCKNOW [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE CITY AGRA VS. PRABHKAR CHATURVEDI ANOTHER [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MANSOOR ALI KHAN [REFERRED TO]
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY VS. GAGANDEEP SHARMA [REFERRED TO]
K SHEKAR VS. V INDIRAMMA [REFERRED TO]
RANVIR SINGH VS. DIST INSPECTOR OF SCHOOLS ALLAHABAD [REFERRED TO]
K VENKATESWARLU VS. NAGARJUNA GRAMEENA BANK [REFERRED TO]
SYED HASSAN ALI VS. STATE OF MYSORE [REFERRED TO]
U P SINGH VS. BOARD OF GOVERNORSMACTBHOPAL [REFERRED TO]
ARUN KUMAR PATERIA VS. VIKRAM UNIVERSITYUJJAIN [REFERRED TO]
HINDUSTAN AERONAUTICS LIMITED VS. K SHANMUGAM [REFERRED TO]
JAVID AHMED SHAH VS. PRINCIPAL DR B R AMBEDKAR MEDICAL COLLEGE BANGALORE [REFERRED TO]
ASHOK KUMAR VS. DIRECTOR OF TECHNICAL EDUCATION GUINDY [REFERRED TO]