LAWS(MAD)-2003-3-46

SAKTHI TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX

Decided On March 25, 2003
COMMISSIONER OF INCOME-TAX Appellant
V/S
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

(1.) THE assessment year is 1986-87.

(2.) THE questions referred to us for our consideration are :