R RAJALAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION

JUDGEMENT

(1.) THE petitioner has approached this Court to issue a writ of mandamus directing the respondents to deliver the sale deed dated 27. 09. 2000 bearing Document No. 1424 of 2002 registered on the file of the second respondent.

(2.) ON direction, the learned Special Government Pleader takes notice for the respondents.