ASSISTANT DIRECTOR Vs. KHADER SULAIMAN

Referred Judgements :-

MICHELL VS. BROWN [REFERRED TO]
REGINA VS. YOULE [REFERRED TO]
JOTHIMANI NADAR A.S.O.,VS. THE DEPUTY DIRECTOR [REFERRED TO]
ISMAIL VS. ASSISTANT DIRECTOR,ENFORCEMENT,MADRAS [REFERRED TO]
ENFORCEMENT DIRECTORATE,MADRAS VS.P.MANAPPER MOHAMED ALI JINNAH [REFERRED TO]
ROSHAN BEEVI VS. JOINT SECRETARY TO THE GOVT. OF TAMIL NADU [REFERRED TO]
SURJEET SINGH CHHABRA V. UNION OF INDIA [REFERRED TO]
ENFORCEMENT DIRECTORATE VS. N.P.V. RAMASAMY UDAYAR [REFERRED TO]
STATE VS. GHAN SINGH [REFERRED TO]
S.PARAMESWARAN VS. DIRECTOR OF ENFORCEMENT [REFERRED TO]
STATE VS. GIAN SIGH [REFERRED TO]
MUTHUSWAMI VS. STATE OF MADRAS [REFERRED TO]
P JOSEPH JOHN VS. STATE OF TRAVANCORE COCHIN [REFERRED TO]
STATE OF UTTAR PRADESH VS. DEOMAN UPADHYAYA [REFERRED TO]
SHANTI PRASAD JAIN THE DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT SHANTI PRASAD JAIN VS. UNION OF INDIA [REFERRED TO]
RATTAN LAL VS. STATE OF PUNJAB [REFERRED TO]
RAMESH CHANDRA MEHTA DATTATRAYA WAMAN CHITNIS FATAKIA PUNAMCHAND RAMLALJI PUNAMCHAND RAMLALJI VS. STATE OF WEST BENGAL :H R SIYAM ASSISTANT COLLECTOR OF CUSTOMS BOMBAY:K K GANGULI ASSTT COLLECTOR OF CUSTOMS BOMBAY :DADY ADAVJI AMPTJER :V R R GAMES ASSISTANT COLLATOR OF CUSTOMS BOMBAY [REFERRED TO]
CHINTAPALLI AGENCY TALUK ARRACK SALES COOPERATIVE SOCIETY LIMITED VS. SECRETARY FOOD AND AGRICULTURE GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
T BARAI VS. HENRY AH HOE [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ESCORTS LIMITED [REFERRED TO]
STATE OF GUJARAT VS. MOHANLAL JITAMALJI PORWAL [REFERRED TO]
NARESH J SUKHAWANI VS. UNION OF INDIA [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAMUNDRY VS. DUNCAN AGRO INDUSTRIES LIMITED [REFERRED TO]
NEW INDIA CORPORATION VS. DIRECTOR ENFORCEMENT DIRECTORATE [REFERRED TO]
S KARIAPPA VS. STATE OF MYSORE [REFERRED TO]