(1.) Since all these three appeals relate to common issue, common judgment is being delivered in these appeals.
(2.) The appellant/complainant, aggrieved by the judgments, acquitting the respondent/accused in three complaints, has filed these three appeals.
(3.) The facts which are simple are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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