(1.) The accused, who have been convicted under section 302 r/w 34 I.P.C and sentenced to life imprisonment, are the appellants.
(2.) The facts necessary for decision, in brief:
(3.) 1" x " cut injury below and back of left ear;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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