REGENT COMPUTRONICS PVT. LTD.

POOJARANI ALIAS ADILAKSHMI Appellant

V/S

KRISHNA REDDIAR Respondents

Referred Judgements :-

SUBRAMANIAN AYYAR VS. SUBBARAYA AYYAR [REFERRED TO]
PERIANAYAGI AMMAL VS. RATNAVELU MUDALIAR [REFERRED TO]
GULWANT KAUR VS. MOHINDER SINGH [REFERRED TO]
BALWANT KAUR VS. CHANAN SINGH [REFERRED TO]
BHAGIRATHIBAI VS. LALCHAND BALARAM [REFERRED TO]

JUDGEMENT

(1.) The unsuccessful 2nd defendant in both the courts below is the appellant in SA.No.1825/1989.

(2.) The plaintiff in OS.No.785/1985, before the District Munsif Court, Cuddalore, who has partly succeeded in the trial court, has preferred SA.No.121/1990.

(3.) The plaintiff's suit is one for declaration of his right and for recovery of possession and for damages and future profits.

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POOJARANI ALIAS ADILAKSHMI Vs. KRISHNA REDDIAR

Referred Judgements :-

JUDGEMENT

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