R THIRUMAVALAVAN Vs. SUMATHI UDAYAKUMAR

Referred Judgements :-

K.NATARAJAN VS. THE RURAL DEVELOPMENT DEPARTMENT. [REFERRED TO]
RAJKUSHAN VS. BINOD. [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
SATYA DEV BUSHAHRI VS. PADAM DEV [REFERRED TO]
HARI SHANKER PRASAD GUPTA VS. SIBBAN LAL SAKSENA [REFERRED TO]
MAHENDRA KUMAR VS. VIDYAVATI [REFERRED TO]
Y S PARMAR VS. HIRA SINGH PAL [REFERRED TO]
RAJA BAHADUR K C DEO BHANI VS. RAGHUNATH MISRA [REFERRED TO]
SUBBARAO VS. MEMBER ELECTION TRIBUNAL HYDERABAD [REFERRED TO]
MANUBHAI NANDLAL AMORSEY VS. POPATLAL MANILAL JOSHI [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
HARDWARI LAL VS. KANWAL SINGH [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
NARENDRA MADIVALAPA KHENI VS. MANIKRAO PATIL [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
AZHAR HUSAIN VS. RAJIV GANDHI [REFERRED TO]
DHARTIPAKAR MADAN LAL AGARWAL VS. RAJIV GANDHI [REFERRED TO]
U S SASIDHARAN VS. K KARUNAKARAN [REFERRED TO]
LAXMI NARAYAN NAYAK VS. RAMRATAN CHATURVEDI [REFERRED TO]
SUBHASH DESAI VS. SHARAD J RAO [REFERRED TO]
GAJANAN KRISHNAJI BAPAT VS. DATTAJI RAGHOBAJI MEGHE [REFERRED TO]
D RAMACHANDRAN VS. R V JANAKIRAMAN [REFERRED TO]
NARENDER SINGH VS. MALA RAM [REFERRED TO]
LALJIBHAI JODHABHAI BAR VS. VINODCHANDRA JETHALAL PATEL [REFERRED TO]
MOHD IBRAHIM VS. ELECTION TRIBUNAL [REFERRED TO]
MOTI LAL VS. MANGLA PRASAD [REFERRED TO]
ROHITESWAR SAIKIA VS. TONU KONWAR [REFERRED TO]
RAMACHANDRAN KADANAPPALLI VS. K P NOORDOEN [REFERRED TO]
LACHHMAN SINGH GILL VS. BIBI HARPARKASH KAUR [REFERRED TO]
DINA NATH KAUL NADIM VS. PEER MUBARAK SHAH [REFERRED TO]