VIJAYARAJAN Vs. MARIAMMAL

JUDGEMENT

(1.) HEARD. By consent of parties, the civil revision petition itself was taken up for final hearing.

(2.) THE defendants to O.S. No. 124 of 2001 on the file of District Munsif Court, Kovilpatti, have filed the revision petition aggrieved against the orders passed in I.A. No. 332 of 2002 filed by the proposed party.