(1.) THE learned counsel for the petitioner in his letter dated 20.6.2003 seeks to withdraw the above writ petition. In view of the above letter dated 20.6.2003, the above writ petition is dismissed as withdrawn. No costs. Consequently, WPMP No.59044 of 2002 is also dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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