(1.) THE Order of the Court is as follows :-
(2.) THE relief sought for in W.P. No. 5760 of 1989 is for a writ ofmandamusdirecting the second respondent to forbear from implementing the proposals under the provisions of the Central Excise Act, 1944
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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