GODAVARI BAI Vs. CONTROLLER OF ESTATE DUTY

Referred Judgements :-

KARRI VENKATA REDDI V. KOLLU NARASAYYA [REFERRED TO]
MUNRO V. COMMISSIONER OF STAMP DUTIES [REFERRED TO]
CHICK V. COMMISSIONER OF STAMP DUTIES,NEW SOUTH WALES [REFERRED TO]
ABDUL RAHAMAN ROWTHER & CO. V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
GEORGE DA COSTA VS. CONTROLLER OF ESTATE DUTY MYSORE [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. PRAHLAD RAI [REFERRED TO]
SHANTABEN S KAPADIA VS. CONTROLLER OF ESTATE DUTY [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. CHANDRAVADAN AMRATLAL BHATT [REFERRED TO]
KASAMSETTY RADHAKRISHNAIAH CHETTY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HAJEE ABDUL KAREEM AND SON E S VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
C.T. NARAYANAN CHETTIAR V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. RAMACHANDRA GOUNDER C R [REFERRED TO]
CONTROLLER OF ESTATE DUTY VS. RAMARATHANAM N R [REFERRED TO]
CHIDAMBARAM PILLAI R M VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MOHAMMAD KASSIM VS. CONTROLLER OF ESTATE DUTY [REFERRED TO]
CHIMANBHAI LALBHAI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NEW DIGVIJAYSINHJI TIN FACTORY [REFERRED TO]
PALIRAM MATHURADAS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]