(1.) S . A. Nos. 1823 and 2212 of 1947: - -
(2.) THESE are two connected appeals preferred against the decree and judgment of the learned District Judge of South Kanara in A.S. No. 216 of 1945 arising from O. S. No. 76 of 1943 on the file of the Subordinate Judge's Court, South Kanara.
(3.) THE information given by this genealogical tree has to be completed by bearing in mind the following facts: Shankernarayana Bhatta died in 1927 and his widow Laxmi died in 1941. Shankernarayana Bhatta's son Thimmanna Bhatta had died unmarried during his father's lifetime and his daughter Shankari who was the first wife of the first defendant Shanker Bhatta died on 9 -8 -1943. Sankamma, the paternal grandmother of Shankari died after the disposal of the first appeal on 20th May 1949.