LAWS(MAD)-2022-9-33

J.JAGADEESAN Vs. REGIONAL TRANSPORT OFFICER

Decided On September 08, 2022
J.Jagadeesan Appellant
V/S
REGIONAL TRANSPORT OFFICER Respondents

JUDGEMENT

(1.) This Writ Petition is filed praying for a mandamus directing the 1st Respondent to return the original driving license No.TN7419900002415 of the Petitioner forthwith.

(2.) Mr.M.Prakash, learned Additional Government Pleader, takes notice for the Respondents.

(3.) The question that falls for consideration in this petition is as to whether the 1st Respondent has a power to impound the driving licence of a person involved in a road traffic accident.