BENZE VACCATION CLUB Vs. MR. DYNSHAW FAREED ITALIA

JUDGEMENT

(1.) CRP 4230 of 2022 is filed under Sec. 25 of Tamil Nadu Buildings Lease and Rent Control Act, against the conditional order passed in MP No.1 of 2022 in RCA SR No.5686 of 2022 dtd. 1/11/2022 on the file of the learned VII Judge, Small Causes Court, Chennai.

(2.) CRP 4231 of 2022 is filed under Sec. 25 of Tamil Nadu Buildings Lease and Rent Control Act, against the conditional order passed in MP No.1 of 2022 in RCA SR No.5689 of 2022 dtd. 1/11/2022 on the file of the learned VII Judge, Small Causes Court, Chennai.

(3.) CRP 4232 of 2022 is filed under Sec. 25 of Tamil Nadu Buildings Lease and Rent Control Act, against the conditional order passed in MP No.1 of 2022 in RCA SR No.5688 of 2022 dtd. 1/11/2022 on the file of the learned VII Judge, Small Causes Court, Chennai.