CHAIRMAN-CUM-MANAGING DIRECTOR Vs. K.RAJENDRA KUMAR

JUDGEMENT

(1.) Challenge in this appeal is made to the order dtd. 17/2/2020 recorded on W.P.No.29645 of 2011. This appeal is by the respondent in the writ petition - the employer.

(2.) Heard Mr.AL.Somayaji, learned Senior Advocate assisted by Mr.V.Perumal for the appellant and Mr.E.J.Ayyappan, learned advocate for the contesting respondent / writ petitioner.

(3.) The relevant facts are as under:-