REGENT COMPUTRONICS PVT. LTD.

Beena Suresh Appellant

V/S

PRADEEP KUMAR Respondents

Referred Judgements :-

H. VENKATACHALA TYENGAR V. B.N. THIMMAJAMMA AND ORS. [REFERRED TO]
SUBBAIYA GOUNDER VS. VELATHAL AND OTHERS [REFERRED TO]
MOTIBAI HORMUSJEE KANGA V. JAMSETJEE HORMUSJEE KANGA [REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [REFERRED TO]
SURENDRA PAL VS. SARASWATI ARORA [REFERRED TO]
BHARATHAN VS. K SUDHAKARAN [REFERRED TO]
LEELA RAJAGOPAL VS. KAMALA MENON COCHARAN [REFERRED TO]

JUDGEMENT

(1.) The unsuccessful first defendant in suit for partition in O.S.No.118 of 2010, on the file of the District Court, Coimbatore has come up with this appeal.

(2.) Gist of the plaint averment:

(3.) Gist of the averments contain in the written statement of the Appellant:

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BEENA SURESH Vs. PRADEEP KUMAR

Referred Judgements :-

JUDGEMENT

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