JENIFER KALAIARASAN Vs. AUTHORIZED OFFICER INDIAN OVERSEAS BANK

Referred Judgements :-

STATE BANK OF TRAVANCORE V. MATHEW K.C. [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
DWARIKESH SUGAR INDUSTRIES LIMITED VS. PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
SADHANA LODH VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE BANK OF INDIA VS. ALLIED CHEMICAL LABORATORIES [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [REFERRED TO]
KANAIYALAL LALCHAND SACHDEV VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMESH AHLUWALIA VS. STATE OF PUNJAB [REFERRED TO]
AGARWAL TRACOM PVT. LTD. VS. PUNJAB NATIONAL BANK & ORS. [REFERRED TO]
HINDON FORGE PVT. LTD. VS. STATE OF UTTAR PRADESH [REFERRED TO]
C. BRIGHT VS. DISTRICT COLLECTOR [REFERRED TO]