LAWS(MAD)-2022-11-315

G. RAJENDRAN Vs. SUB INSPECTOR OF POLICE

Decided On November 11, 2022
G. RAJENDRAN Appellant
V/S
SUB INSPECTOR OF POLICE Respondents

JUDGEMENT

(1.) These Criminal Original Petitions have been filed to quash the Charge Sheet Nos.1 to 7 of 2009 dtd. 2/9/2009 in C.C. Nos.88 to 94 of 2009, respectively, on the file of the learned Judicial Magistrate No.1, Ulundurpet.

(2.) (i) The petitioner/Accused No.3 in C.C.No.88 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, has filed quash petition in Crl.O.P.No.2374 of 2015. (ii) The petitioner/Accused No.3 in C.C.No.89 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, has filed quash petition in Crl.O.P.No.2375 of 2015. (iii) The petitioners/Accused Nos.3 to 8 & 11 in C.C.No.90 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, have filed quash petition in Crl.O.P.No.2376 of 2015. (iv) The petitioners/Accused Nos.3 to 6 in C.C.No.91 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, have filed quash petition in Crl.O.P.No.2377 of 2015. (v) The petitioners/Accused Nos.3 to 5 in C.C.No.92 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, have filed quash petition in Crl.O.P.No.2378 of 2015. (vi) The petitioners/Accused Nos.3 to 6 in C.C.No.93 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, have filed quash petition in Crl.O.P.No.2379 of 2015. (vii) The petitioners/Accused Nos.3 to 4 in C.C.No.94 of 2009 facing prosecution for the offence under Ss. 465, 468, 471, 477(A), 420 r/w 109 I.P.C, have filed quash petition in Crl.O.P.No.2380 of 2015.

(3.) The case of the prosecution is that A-1/Sathiyamurthy was the President of A.Sathanoor Village Panchayat, Ulundurpet Taluk from 26/10/2001 onwards. A-2/Tmt.Selvam in Crl.O.P.Nos.2374, 2375, 2376, 2377 and 2378 of 2015 was the Vice President from 26/10/2001 to 24/10/2006. A2/Selvi.Ambika in Crl.O.P.Nos.2379 and 2380 of 2015 was the Vice President from 26/10/2006 onwards.