M. SANTHIYA PRIYADARSHINI Vs. K. N. MANIVANNA SUDHEVAN

JUDGEMENT

(1.) The Transfer Civil Miscellaneous Petition No.1088 of 2022 is filed to withdraw the case in HMOP No.1442 of 2022 from the file of the Additional Family Court, Coimbatore and transfer the same to the file of the Sub Court, Dharapuram.

(2.) The Transfer Civil Miscellaneous Petition No.1168 of 2022 is filed to withdraw the case in GWOP No.1753 of 2022 from the file of the Family Court, Coimbatore and transfer the same to the file of the Sub Court, Dharapuram.

(3.) The Transfer Civil Miscellaneous Petition No.1269 of 2022 is filed to withdraw the case in OS No.190 of 2021 from the file of the Sub Court, Dharapuram and transfer the same to the file of the Additional Principal Family Court, Coimbatore to try along with HMOP No.1442 of 2022 and GWOP No.1753 of 2022 respectively or to any other Competent Court at Coimbatore for joint trial.