LAWS(MAD)-2022-11-151

JAGADEESAN Vs. A.LOGESH

Decided On November 11, 2022
JAGADEESAN Appellant
V/S
A.Logesh Respondents

JUDGEMENT

(1.) The revision petitioners are the defendants in O.S. No.394/19 on the file of the Principal District Court, Thiruvallur. The respondent/plaintiff filed the suit for specific performance of contract based on an unregistered agreement of sale dtd. 18/4/2018. The suit was taken on file by the learned Principal District Judge on 3/10/2019 and summons were issued to the defendants.

(2.) Now the present Civil Revision Petition is filed challenging the maintainability of the suit since the same is based on an unregistered sale agreement.

(3.) Heard Mr. M.S. Subramanian, learned counsel appearing for the revision petitioners and Mr. E. Prabhu, learned counsel appearing for the sole respondent.