S.VASANTHI Vs. SUPERINTENDENT OF POLICE, THIRUVALLUR

JUDGEMENT

(1.) This Criminal Original Petition has been filed seeking for a direction to the 2nd respondent police, the Inspector of Police, Sholavaram Police Station, Sholavaram, Thiruvallur District to take appropriate action and register the FIR on a complaint given by the petitioner dtd. 4/7/2021 and CSIR No.1041/2021.

(2.) Mr.A.Gokulakrishnan, learned Additional Public Prosecutor for the respondents would submit that based on the complaint given by the petitioner, enquiry has been conducted and the same is pending on the file of the second respondent police.

(3.) Heard the learned counsel for the petitioner and the learned Additional Public Prosecutor for the respondents.